Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(3)(iv) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(iv)Facilitate and coordinate with agencies, individuals, corporates, recognised non-governmental organizations and other funding agencies to set up vocational training units or workshops in Child Care Institutions as per age, aptitude, interest and ability;