Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(2)(b) in Gujarat Self financed Schools (Regulation of Fees) Act, 2017

(b)the fee to be levied by the self financed schools under sub-section (1)of section 9;