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State of Bihar - Section

Section 12 in Bihar Police Driver Cadre Rules, 2017

12. Training.

(1)The basic training of Driver Constable shall be of 180 working days. The syllabus of the training shall be determined by D.G. (Training), with the approval of D.G.P., Bihar which will include technical and mechanical training.
(2)For the promotion from Assistant Sub-Inspector (Transport) to Sub- Inspector (Transport), training shall be of 100 working days. The syllabus for this training shall be determined by D.G. (Training), with the approval of D.G.P., Bihar.