Section 18 in Uttar Pradesh Rajarshi Tandon Open University Act, 1999
18. Authorities of the University.
- The following shall be authorities of the University-(a)The Executive Council(b)The Academic Council;(c)The Planning Board;(d)The Board of Recognition;(e)The Schools of studies;(f)The Finance Committee;(g)The Examination Committee, and(h)Such other authorities as may be declared by the Statutes to be authorities of the University.
