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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Manipur - Subsection

Section 13(1)(xiv) in The Manipur Higher Secondary Education Act, 1992

(xiv)to advise the Government on physical, moral and social welfare of students in recognise institutions, and to prescribe conditions of their residence and discipline;