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[Cites 0, Cited by 0] [Section 33I] [Entire Act]

Union of India - Subsection

Section 33I(2) in The Drugs And Cosmetics Act, 1940

(2)contravenes any other provisions of this Chapter or of section 24 as applied by section 33H or any rule made under this Chapter, shall be punishable with imprisonment for a term which may extend to six months and with fine which shall not be less than ten thousand rupees.