Karnataka High Court
The State Of Karnataka vs Sri Shivappa Laxmappa Malad Since ... on 4 June, 2010
Author: H.N.Nagamohan Das
Bench: H.N.Nagamohan Das
3{}.{}€%.2€}Q2 as per ;5i:"§§}€;5<Z§,13"'€ 'C' pa.&;s6d Lifédfif? S<:<:€.i<3::_..s§._§;;»€.%:E:%§~ Paymem of Graiuiiy Act, .3 937.22 2, 'Thaw is: an inordineéze delay 63;? e€'g1:€:'f,:€::1_rs. in this Writ ?'€tit%{}n, 'E'h:5:re ma Ci)';-'év':,"i£'_1_C';.r'."1§_»';"€."§§:f_§§é€;§Eé{'?§é§:%1: ffféfif the d€§;a§: On 'ihe gmuncé c)f°c'ir:1z:§;-' 21:16 iafibhes-,V t§';€.'§?£x'«:'é_¥;' ?€':i}%;ic:};Q is; herrsby rejected, RKK/M