Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Madras Presidency - Subsection Section 10(v) in Rules Framed under the Madras Elementary Education Act, 1920 (v)to investigate all cases in which children who should be at school have been absent; and
