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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

Nagpur Province - Subsection

Section 57(1)(j) in The City of Nagpur Corporation Act, 1948

(j)constructing, altering and maintaining public streets, culverts and Corporation bounding marks, urinals, drains, sewers and providing public facilities for drinking water; weatering public streets and places;