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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in The Orissa Veterinary Practitioners Rules, 1976

(1)The Director shall advise the State Government on the request of the Registrar for nominating the President out of a panel of three names recommended by the Director from amongst the Veterinary Graduates of the State as stipulated under Section 4 (a).