Section 44 in Orissa Human Rights Commission (Procedure) Regulations, 2003
44. Investigation Division.
- The Commission shall have its own team of investigation headed by an officer not below the rank of Inspector General of police, who shall be designated as the Director of Investigation. The Director of investigation shall be assisted by such number of Police Officers and men of such rank as may be decided from time to time in consultation with the State Government. The State Government shall make available the personnel to the Commission on deputation.
