Andhra Pradesh High Court - Amravati
The District Fisheries Cooperative ... vs The Venkateswara Boats Men Sand Quarry ... on 23 July, 2025
APHC010030842010 Bench
IN THE HIGH COURT OF ANDHRA PRADESH
Sr.No:-
AT AMARAVATI W.L - 12
[3483]
WRIT APPEAL NO: 617 of 2010
The District Fisheries Co-operative Society ...Appellant
West
Vs.
The Venkateswara Boats Men Sand Quarry Labour Contrct ...Respondents
and others
**********
Advocate for Appellant: Mr. C. V. R. Rudra Prasad
Advocate for Respondents: Mr. Turaga Sai Surya
CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR
SRI JUSTICE RAVI CHEEMALAPATI
DATE : 23rd July, 2025.
PC:
Mr. C. V. R. Rudra Prasad, states that the issue in this writ appeal has
been rendered infructuous.
The present Writ Appeal is accordingly disposed of as infructuous.
No order as to costs. Pending miscellaneous applications, if any, in this
appeal shall stand closed.
DHIRAJ SINGH THAKUR, CJ.
RAVI CHEEMALAPATI, J.
SSN