Delhi High Court - Orders
M/S Alankit Finsec Limited & Anr vs M/S D B Khan And Co on 22 November, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~6 (Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 220/2019 & CM APPL. 47988/2022
M/S ALANKIT FINSEC LIMITED & ANR ..... Petitioners
Through: Ms. Priya P. and Mr. Vaibhav
Sethi, Advs.
versus
M/S D B KHAN AND CO ..... Respondent
Through: Mr. Amique Khalid, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 22.11.2022 Re-notify on 23rd November 2022.
C. HARI SHANKAR, J NOVEMBER 22, 2022/AR Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:29.11.2022 16:30:33