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Delhi High Court - Orders

M/S Alankit Finsec Limited & Anr vs M/S D B Khan And Co on 22 November, 2022

Author: C. Hari Shankar

Bench: C. Hari Shankar

                   $~6 (Appellate)
                   *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +      CM(M) 220/2019 & CM APPL. 47988/2022
                          M/S ALANKIT FINSEC LIMITED & ANR ..... Petitioners
                                        Through: Ms. Priya P. and Mr. Vaibhav
                                        Sethi, Advs.

                                          versus

                          M/S D B KHAN AND CO                       ..... Respondent
                                        Through:       Mr. Amique Khalid, Adv.

                          CORAM:
                          HON'BLE MR. JUSTICE C. HARI SHANKAR
                                          ORDER

% 22.11.2022 Re-notify on 23rd November 2022.

C. HARI SHANKAR, J NOVEMBER 22, 2022/AR Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:29.11.2022 16:30:33