Section 5A in The Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2008
5A. [ Age limits. [Added by Notification No. L-7/1/0844(159)-CERC, dated 30.1.2017 (w.e.f. 14.10.2008).]
- The age of the applicant to be appointed as Individual consultant for different categories as on 1st January of the year of advertisement shall be below 62 years;Provided that no Consultant would be retained in the Commission after attaining the age of 65 years.]
