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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

(3)All the Presidents of the Water Users' Associations in the distributary area, so long as they hold such office by virtue of sub-section (5) of section 5, shall constitute the General Body of the Distributary Committee including two officials nominated by the Project Authority:[Provided that if a woman is not elected as the president of any of the Water Users' Associations in the distributary area, the General Body of the Distributary Committee shall co-opt a Woman from amongst the members of the Water Users' Associations in the distributary area, as its member.] [Added by Act No. 35 of 2017, dated 9.11.2017.]