Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 19 in The Rajasthan State Cattle Fairs Act, 1963 19. Power to amend Schedule I. - The State Government may by Notification in the official Gazette, amend Schedule I by way of any addition or omission therein.
