Calcutta High Court
Commissioner Of Income Tax Act W.B vs M/S. Gravure Press Pvt.Ltd on 28 March, 2014
Bench: Arun Mishra, Joymalya Bagchi
ORDER SHEET
ITP No.167 of 1998
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
ORIGINAL SIDE
COMMISSIONER OF INCOME TAX ACT W.B-111
Versus
M/S. GRAVURE PRESS PVT.LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
AND The Hon'ble JUSTICE JOYMALYA BAGCHI Date: 28th March, 2014 It appears that the petition has already been decided on 10.9.1999, as reported by the Registry. Accordingly, Office is directed to make necessary entries in the ledger as well as in the Computer Section of this Court.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) /SN AKGoswami