Delhi High Court - Orders
Omaxe Buildhome Pvt Ltd vs Ibrat Faizan on 23 August, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~75(Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1196/2021 & CM APPL. 46693/2021, CM APPL.
8352/2022, CM APPL. 26100/2022, CM APPL. 26101/2022
OMAXE BUILDHOME PVT LTD ..... Petitioner
Through: Mr.A.K. Singla, Sr. Adv. with
Mr.Karanjot Singh Mainee,Mr.Akshit
Sachdeva and Mr.B.Mund, AR
versus
IBRAT FAIZAN ..... Respondent
Through: Mr. S.K.Pal, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 23.08.2022 As there was some difficulty in accessing the electronic copy of this file, re-notify tomorrow, i.e., 24th August 2022, as part-heard.
C. HARI SHANKAR, J AUGUST 23, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:24.08.2022 15:01:41