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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(a) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016

(a)the permit or certificate of registration granted, under sub-section (3) of Section 7 of sub-section (3) of Section 8 as the case may be, is not based on facts;