Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] Union of India - Subsection Section 53(i) in Finance Act, 2013 (i)in clause (a),-(I)sub-clause (iv) shall be omitted;(II)after sub-clause (iii), the following sub-clause shall be inserted with effect from the 1st day of April, 2015, namely:-
