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Chattisgarh High Court

M/S Vineet Singh Construction Company ... vs State Of Chhattisgarh 72 Wpc/2363/2018 ... on 27 November, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                         Order Sheet

                   WPC No. 3058 of 2018

Ms. Vineet Singh Construction Company Pvt. Ltd. Versus State of
                         Chhattisgarh




27/11/2018

Shri Apoorva Tripathi, counsel for the petitioner.

Shri YS Thakur, Additional AG for the State. Post the matter in the next week.

Sd/-

Judge (Prashant Kumar Mishra) Barve