Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Jharkhand - Subsection Section 23(4) in Jharkhand Advocates' Welfare Fund Act, 2012 (4)The State Government shall control the distribution and sale of the stamps through the stamp vendors appointed for the sale of court fees stamps.
