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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(2)(c) in Punjab Food Security Rules, 2016

(c)Chairperson or Member, as the case may be, may be removed from their office as per the provisions contained in sub-section (9) of section 16 of the Act.