Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act] State of Chattisgarh - Subsection Section 66(1)(d) in The Chhattisgarh Municipal Corporation Act, 1956 (d)the maintenance of the fire-brigade for extinguishing fire, and protection of life and property when fires occur;