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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(4)(j) in The Aircraft (Investigation of Accidents and Incidents) Rules, 2012

(j)a person who performs a function concerning the ground-handing of aircraft including fuelling servicing load-sheet preparation loading deicing and towing at an airport.