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[Cites 0, Cited by 0] [Section 12E(1)] [Section 12E] [Entire Act]

State of Haryana - Subsection

Section 12E(1)(a) in The Societies Registration Act, 1860

(a)that the registration of the society or of its name or change of name is contrary to the provisions of this Act or of any other law for the time being in force;