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State of Rajasthan - Section

Section 286A in Rajasthan Panchayati Raj Rules, 1996

286A. [ Pay during probation. [Substituted by the Rajasthan Panchayati Raj (Vth Amendment) Rules, 2006: Rajasthan Gazette Extraordinary Part IV-C (I) dated 10.10.2006.]

- A Probationer trainee appointed to the service by direct recruitment, shall be paid monthly fixed remuneration during the period of probation at such rates as may be fixed by the Government from time to time.]