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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(v) in The Gas Cylinders Rules, 2016

(v)"compressed gas" means any permanent gas, liquefiable gas or gas dissolved in liquid under pressure or gas mixture which in a closed gas cylinder exercises a pressure either exceeding 2.5 kgf/cm2 abs (1.5 kgf/ cm2 gauge) at + 15° C or a pressure exceeding 3kgf/ cm2 abs (2 kgf/ cm2 gauge) at + 50° C or both including cryogenic liquids;