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State of Tamilnadu - Section

Section 13 in Tamil Nadu Indebted Persons (Temporary Relief) Act, 1975

13. Repeal.

- The Tamil Nadu Indebted Persons (Temporary Relief) Ordinance, 1975 (Tamil Nadu Ordinance 8 of 1975), and the Tamil Nadu Indebted Persons (Temporary Relief) Amendment Ordinance, 1975 (Tamil Nadu Ordinance 9 of 1975), are hereby repealed.