Delhi High Court - Orders
Technip E And C Limited vs The Controller Of Patents And Designs & ... on 24 July, 2024
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C)-IPD 20/2023
TECHNIP E AND C LIMITED .....Petitioner
Through: Mr. Sanuj Das, Adv.
M: 9899844920
versus
THE CONTROLLER OF PATENTS AND DESIGNS
& ANR. .....Respondents
Through: Mr. Asheesh Jain, CGSC with Mr.
Gaurav Kumar and Mr. Ishank Jha,
Advs.
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 24.07.2024
1. At the Passover stage, learned counsel appearing for the petitioner is not available.
2. Re-notify on 29th October, 2024.
MINI PUSHKARNA, J JULY 24, 2024/kr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/07/2024 at 03:54:34