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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(2)(e) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(e)The procedure to be followed in exercise of supervision and control over officers and staff of the Board by the Secretary in the matter of administration, accounts and records and disposal of all questions relating to the service of the employees.