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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(ii) in The Police Enhanced Penalties Ordinance, 2005

(ii)notwithstanding any condition to the contrary contained in the agreement with the principal , an auctioneer who carries on the business of selling, purchasing or auctioning the goods belonging to any principal, whether disclosed or not or whether the offer of the intending purchaser is accepted by him or the principal or nominee of the principal;