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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(4)(a) in Telangana Tax on Professions, Trades, Callings and Employments Act, 1987

(a)confirm, reduce, enhance, or annul or otherwise modify the assessment, penalty or interest as the case may be;