Section 15(4) in The U.P. Pravidhik Shiksha Adhiniyam, 1962
(4)The Board may, subject to the provisions of sub-section (3) of Section 14, confirm, set aside or modify the order passed by the Chairman under sub-section (2) or (3), and pass such other orders as may be considered expedient or necessary in regard to matters arising from the action taken by him.
