Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 156] [Entire Act] NCT Delhi - Subsection Section 156(3) in The Delhi Land Reforms Rules, 1954 (3)The Dakhila duly signed by the Bank shall be pasted in the register in L.R. Form 35.