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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Uttarakhand - Subsection

Section 20(1)(iv) in National Law University of Uttarakhand Act, 2011

(iv)the Principal Secretary/Secretary of Higher Education Department, Government of Uttarakhand or his nominee not below the rank of Additional Secretary;