Lala Ram vs Sh. Sawar Lal Verma on 24 January, 2020

[Cites 0, Cited by 0]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 474/2019 Lala Ram

----Petitioner Versus Sh. Sawar Lal Verma

----Respondent For Petitioner(s) : Mr. Sushil Solanki For Respondent(s) : Mr. Navdeep Dadhich JUSTICE DINESH MEHTA Order 24/01/2020 Issue notice.

Mr. Harish Purhoit accepts notice on behalf of the respondent-corporation.

This case be adjourned sine-die, as has been ordered by this Court vide order dated 16.9.2019 passed in SBCCP No.992/2018.

Names of concerned counsel be reflected in the cause list.

(DINESH MEHTA),J 222-CPGoyal/-

(Downloaded on 24/01/2020 at 09:00:54 PM)

Legal Document View