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[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(8)(f) in Tamil Nadu Teachers Education University Act, 2008

(f)Ensure that the registers of buildings, lands, furniture and equipments are maintained up to date and that stock checking is conducted, of equipments and other consumable materials in all offices, special centers maintained by the University;