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State of Tamilnadu - Section

Section 48 in The Anna University of Technology, Chennai Act, 2010

48. Conditions of service.

- Subject to the provisions of this Act, the appointment, procedure for selection, pay and allowances and other conditions of services of officers, teachers and other persons employed in the University shall be such as may be prescribed.Explanation. - For the purpose of this Section, the word "officers" shall not include the Chancellor and the Pro-Chancellor.