Bombay High Court
Panna Mahendrakumar Vora And Ors vs Bombay Wire Ropes Ltd. And Ors on 27 February, 2019
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION CIVIL APPLICATION (ST) NO.33071/2018 IN WRIT PETITION NO.1668/2003 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders None present.
CORAM : V.R. KACHARE I/C REGISTRAR (JUDL-I) Date : 27th February 2019 Three weeks time (i.e. 20.3.2019) is granted to remove office objection.
S.O. to 22.3.2019.
REGISTRAR (JUDL-I) RJ-I/ARD/27.02.2019 ::: Uploaded on - 01/03/2019 ::: Downloaded on - 22/03/2019 03:39:49 :::