Allahabad High Court
Ram Sajivan vs State Of U.P. And Others on 9 April, 2014
Bench: Tarun Agarwala, Rajan Roy
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 37646 of 2008 Petitioner :- Ram Sajivan Respondent :- State Of U.P. And Others Counsel for Petitioner :- S.N. Dubey,Jai Singh Counsel for Respondent :- C.S.C.,M.C. Tripathi,S.K. Misra Hon'ble Tarun Agarwala,J.
Hon'ble Rajan Roy,J.
Writ petition is allowed.
For orders, see order of date passed on Writ Petition No. 13218 of 2008 (Yasin Vs. State of U.P. and others).
Order Date :- 9.4.2014 MAA/-
(Rajan Roy,J.) (Tarun Agarwala,J.)