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Allahabad High Court

Ram Sajivan vs State Of U.P. And Others on 9 April, 2014

Bench: Tarun Agarwala, Rajan Roy





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 37646 of 2008
 

 
Petitioner :- Ram Sajivan
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S.N. Dubey,Jai Singh
 
Counsel for Respondent :- C.S.C.,M.C. Tripathi,S.K. Misra
 

 
Hon'ble Tarun Agarwala,J.
 

Hon'ble Rajan Roy,J.

Writ petition is allowed.

For orders, see order of date passed on Writ Petition No. 13218 of 2008 (Yasin Vs. State of U.P. and others).

Order Date :- 9.4.2014 MAA/-

(Rajan Roy,J.)           (Tarun Agarwala,J.)