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State of Rajasthan - Section

Section 118A in Rajasthan Land Revenue (Land Records) Rules, 1957

118A. [ Online Jamabandi. [Inserted by Notification No. F. 4(1) Rev-6/06/Part 33, dated 27.12.2011-Rajasthan Gazette Extraordinary, Part 4(C)(1), dated 16.3.2012.]

- The State Government may notify any area, where Jamabandi shall be generated online through computer.]