Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 54 in Public Libraries Membership Rules 54. Readers having any grievances such as failure in the service, lack of civility on the part of the Library staff shall record the same in the complaint register kept for the said purpose.
