Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 534E(2)] [Section 534E] [Entire Act]

State of Odisha - Subsection

Section 534E(2)(a) in Orissa Municipal Rules, 1953

(a)10 feet from the side boundary of the site on the side opposite the party wall for a semi-detached building for residential use.