Madhya Pradesh High Court
Sonu Sharma vs The State Of Madhya Pradesh on 20 June, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2190 of 2022 (SONU SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 20-06-2023 List this matter along with connected Cr.A. No. 1726/2022.
(SUNITA YADAV) JUDGE Durgekar Signature Not Verified Signed by: SANJAY NAMDEORAO DURGEKAR Signing time: 20-06-2023 05:27:21 PM