Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Sonu Sharma vs The State Of Madhya Pradesh on 20 June, 2023

Author: Sunita Yadav

Bench: Sunita Yadav

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2190 of 2022 (SONU SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 20-06-2023 List this matter along with connected Cr.A. No. 1726/2022.

(SUNITA YADAV) JUDGE Durgekar Signature Not Verified Signed by: SANJAY NAMDEORAO DURGEKAR Signing time: 20-06-2023 05:27:21 PM