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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(2)(e) in Jammu and Kashmir Legal Services Authorities Act, 1997

(e)the terms of office and other conditions relating there to of the members and Secretary of the District Authority under sub.section (4) of section 7 ;