Delhi High Court - Orders
National Highways Authority Of India vs The Louis Berger Group Inc. Jv With M/S. ... on 10 March, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 351/2023 & I.A. 17160/2023
NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Petitioner
Through: Mr. Arun Kumar Varma, Sr.
Advocate, Mr. C. S. Chauhan and
Mr. Kunal Singh Nagar, Advocates
versus
THE LOUIS BERGER GROUP INC. JV WITH M/S. COWI A/S
.....Respondent
Through: Mr V Seshagiri, with Mr. Ankit
Bhushan, Ms. Ananya Kukreti, Ms.
Poorvi Avtar, Ms. P. Khyati
Simantini Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 10.03.2025
1. In view of the Vigilance Committee Meeting scheduled at 4:45 PM, this matter cannot be taken up today.
2. List on 14.07.2025.
3. Interim orders to continue.
SUBRAMONIUM PRASAD, J MARCH 10, 2025 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2025 at 22:33:55