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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in Atomic Energy (Radiation Protection) Rules, 2004

(1)The radiation symbol or warning sign shall be conspicuously and prominently displayed at all times -
(a)on externally visible surfaces of radiation equipment, and containers for storage of radioactive materials; packages for radioactive materials and vehicles carrying such packages;
(b)at the entrance to the room housing the radiation generating equipment; and
(c)at the entrance of controlled area and supervised area.