Bombay High Court
B N P Paribas vs Sterlite Optical Technologies Ltd. And ... on 20 September, 2019
Bench: A.A. Sayed, Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2286 OF 2015
B N P Paribas ....Petitioner
V/S
Sterlite Optical Technologies Ltd. And Ors. ....Respondent
Mr. Fredun Devitre, Sr. Advocate a/w Mr. Umesh Shetty a/w
Mr. Dharmes Jain and Mr. Aamir Farooqui i/by Anil Agarwal
for Petitioner.
Mr. Rafique Dada, Sr. Advocate a/w Mr. Pradeep Sancheti, Sr.
Advocate a/w Ms.Pallavi Bail,Mr.Shailesh Poria, Ms. Rajashree
Ram and i/by Economic Laws Practice for R.no. 1.
Note : Part heard at 3.00 pm.
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CORAM : A.A. SAYED & PRAKASH D. NAIK, JJ DATE : 20th September, 2019 P.C. :
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