Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 56 in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982 56. Employment in Domestic works]. [Inserted by G. O. Ms. No. 96, Labour and Employment (N-I), dated the 21st August 1998.]
